Registered

KNIGHTS
Application No
1966477 		Application Date
17-05-2010 		Class
8
Proprietor
JAIPRAKASH ASSOCIATES LTD. 		Used Since
01-07-2009 		Valid Upto
17-05-2020
Journal No
1461-0 		Journal Date
06-12-2010
Description
HAND TOOLS & IMPLEMENTS (HAND-OPERATED), CUTLERY, SIDE ARMS, RAZORS ALL IN CLASS 8


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