Registered

KISAN ATM (LABEL)
Application No
1547507 		Application Date
09-04-2007 		Class
16
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
11-12-2002 		Valid Upto
09-04-2027
Journal No
1399-0 		Journal Date
01-09-2008
Description
MANUALS; LITERATURES FOR THE PURPOSE OF ADVERTISEMENT; STATIONERY; PRINTED MATTER AND PUBLICATIONS; FOLDERS; CALENDARS; GRAPHIC REPRODUCTIONS AND PRINTS; OFFICE REQUISITES AND EQUIPMENTS, INSTRUCTION AND TEACHING MATERIAL; PLASTIC MATERIAL FOR PACKAGING; OPERATING INSTRUCTIONS, USER GUIDE, FORMS OF ALL TYPES; PRIVILEGE CARDS; PROJECT SURVEY FEASIBILITY AND AUDIT REPORTS, VISITING CARDS, ALMANACS, PAPER AND PAPER ARTICLES, ADVERTISEMENT MATERIAL, TRANSPARENCIES AND PLANS, HOARDINGS INCLUDED IN CLASS 16.


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