Registered

Khushiyaan.....by Morisons*
Application No
2627686 		Application Date
14-11-2013 		Class
10
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
--- 		Valid Upto
14-11-2023
Journal No
1785-0 		Journal Date
20-02-2017
Description
FEEDING BOTTLE, SIPPERS, BREAST PUMP, NIPPLE SHIELD ALL INCLUDED IN CLASS 10


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