Registered

KASHIER (LABEL)
Application No
1547509 		Application Date
09-04-2007 		Class
36
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
11-12-2002 		Valid Upto
09-04-2027
Journal No
1424-0 		Journal Date
16-09-2009
Description
ISSUE OF TOKENS OF VALUE; ELECTRONIC COMMERCE PAYMENT SERVICES NAMELY ESTABLISHING FUNDED ACCOUNTS USE TO PURCHASE GOODS AND SERVICES ON THE INTERNET; FUNDS TRANSFER (ELECTRONIC) INCLUDED IN CLASS 36.


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