Registered

JSW Ispat
Application No
2080129 		Application Date
04-01-2011 		Class
44
Proprietor
JSW STEEL LIMITED 		Used Since
--- 		Valid Upto
04-01-2031
Journal No
1527-0 		Journal Date
12-03-2012
Description
[CLASS:44] MEDICAL SERVICES,VETERINARY SERVICES, HYGIENIC AND BEAUTY CARE FOR HUMAN BEINGS AND ANIIMALS AGRICULTURAL HORTICULTURAL HORTICULTURE AND FORESTRY SERVICES AND ALL SERVICES AND ALL SERVICES AND ALL SERVICES INCLUDED IN THIS CLASS.


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