Registered

JSW Ispat
Application No
2080128 		Application Date
04-01-2011 		Class
42
Proprietor
JSW STEEL LIMITED 		Used Since
--- 		Valid Upto
04-01-2031
Journal No
1844-0 		Journal Date
09-04-2018
Description
[CLASS:42] PROVIDING OF INFORMATION TECHNOLOGY SERVICES IN THE FIELD OF COMMODITY EQUITY FOREX AND FINANCE COMPUTER INFORMATION NETWORK DEVLOPING COMPUTER SOFTWARE PROVIDING CONSULTANCY SERVICES RELATING TO INFORMATION TECHNOLOGY SERVICESFOR THE PROTECTION ON INCLUDING MOVABLE AND IMMOVABLE PROPERTY COMPUTER PROGRAMMING SOFTWARE DEVELOPMENT AND PROGRAMMING DEISIGNING SOFTWARE AND TECHNOLOGY BASED BUSINESS SOLUTION AND SERVICES INCLUDING E-COMMERCE AND M-COMMERCE IN THE FIELD OF FININCIAL AND BUSINESS INFORMATION E-COMMERCE DEVELOPMENT OF BUSINESS SOFTWARE SOLUTION FOR THE ENTERPRISES RELATING TO ENTERPRISERESOUR PLANNING AND IMPLEMENATION CUSTMER RELATIONSHIP MANAGEMENT E-BUSINESS PORTALS SUPPLY CHAIN MANAGEMENT( SCM)BUSINESS MANAGEMENT CONTECT MANAGEMENT DIGITAL ASSENT MANAGEMENT GROUPWARE APPLICATION WEB ENABLEMENT COLLABORATIVE APPLICATIONOBJECT ORINTTED PROGRAMMING CLIENT/SERVER PROGRAMMING SYSTEM INTERGRATING MAINFRAIME PROGRAMMING NETWORK ENGINEERING DATABASE DESIGN AND ADMINISTRATION BUILDING OF BUSINESS AND TRANSACTION PORTALS AND OTHER SERVICES INCLUDED IN THIS CLASS.


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