Refused

JSW Ispat
Application No
2080124 		Application Date
04-01-2011 		Class
37
Proprietor
JSW STEEL LIMITED 		Used Since
--- 		Valid Upto
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Journal No
 Journal Date
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Description
[CLASS:37] ALL TYPES OF SERVICES RELATING TO BUILDING CONSTRUCTION, SUPERVISION, REPAIR, INSTALLATION, BUILDING DAMP ROOFING SERVICES, DEVELOPMENT OF LAND FOR ALL PURPOSES, COMMERCIAL RETAIL PROPERTY DEVELOPMENT SERVICES, RESTORATION OF RETAIL PREMISES, BUILDING OF FAIR STALLS AND SHOPS, CLEANING OF BUILDINGS, CONSTRUCTION AND MAINTENANCE OF SHOPPING MALLS, MULTIPLEXES, RESIDENTIAL BUILDINGS, INDUSTRIAL ESTATES/ PARKS, TOWNSHIPS, CONSTRUCTION OF RETIREMENT HOMES, ROADS, WAREHOUSES, HOSPITALS, AUDITORIUMS, STADIUMS, AIRPORT, RAILWAY STATION, METRO STATIONS, ROADS, BRIDGES, DAMS, SEWAGE, TRANSMISSION, LINE FOR TELECOMMUNICATION, ELECTRICITY AND RAILWAY TRACKS, TRACKS FOR METROS, SERVICES OF INSTALLATIONS IN BUILDINGS, HOUSES, HOTELS, OFFICES, HIRING OF TOOLS OR DEMOLITION OF BUILDINGS, MASONRY, PAINTING INTERIOR AND EXTERIOR, PLASTERING, PLUMBING, RENTAL OF CONSTRUCTION EQUIPMENTS, ROOFING, SCAFFOLDING SERVICES, STREET CLEANING SERVICES, UNDERWATER CONSTRUCTION AND REPAIRS, VARNISHING, WALLPAPERING, WINDOW CLEANING; AND ALL SERVICES


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