Abandoned JSW Ispat |
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Application No 2080121 |
Application Date 04-01-2011 |
Class 19 |
Proprietor JSW STEEL LIMITED |
Used Since --- |
Valid Upto --- |
Journal No |
Journal Date --- |
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Description [CLASS:19] BUILDING MATERIALS, (NON-METALLIC), NON-METALLIC RIGID PIPES FOR BUILDING; ASPHALT, PITCH AND BITUMEN; NON-METALLIC TRANSPORTABLE BUILDINGS; MONUMENTS, NOT OF METAL, BUILDING MATERIALS, NATURAL AND ARTIFICIAL STONE, CEMENT, PORTLAND POZZILONA CEMENT, LIME MORTAR, PLASTER AND GRAVEL, PIPES OF EARTHENWARE OR CEMENT, ROAD MAKING MATERIALS, ASPHALT, PITCH AND BITUMEN, PORTABLE BUILDINGS, STONE MONUMENTS, CHIMNEY POTS, CERAMIC TILES, VITRIFIED TILES, PREFABRICATED STRUCTURE, CABINS, NAME-PLATES, ALL TYPES OF CEMENT |
Some PAST Judgements / Case Laws containing "JSW Ispat" |
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