Registered

JSW COLOURON PLUS
Application No
1871712 		Application Date
09-10-2009 		Class
6
Proprietor
JSW STEEL LIMITED 		Used Since
01-02-2008 		Valid Upto
09-10-2029
Journal No
1668-0 		Journal Date
24-11-2014
Description
[CLASS:6] IRON AND STEEL INCLUDING IRON ORE PELLET, PIG IRON, ALL GRADES, BLOOMS WITH EMS AND BILLETS CONFIRMING TO BIS, EN, BS, DIN AIS/SAE, ASTM, JIS & GOST, IN CARBON CONSTRUCTION STEEL, ALLOY CONSTRUCTION STEEL, CASE HARDEINING STEEL, SPRING STEEL, BALL BEARING STEEL, TOOL STEEL, SHOCK RESISTANCE STEEL, CREEP RESISTANT STEEL, HADFIELD MANGANESE STEEL AND STEELS FOR ARMOUR PLATING, ROUNDS, TMT BARS, RIBBED TWISTED BARS, ANGLES, CHANNELS, BEAMS, JOISTS, WIRE RODS, FLATS, STEEL SLABS, PLATES WIDE & ANGLES, CHANNELS BEAMS, JOISTS, WIRE RODS, FLATS, STEEL SLABS, PLATES, WIDE & HEAVY PLATES, ELECTROLYTIC TIN PLATES, (ETP), PLATES AND CONTINUOUS CAST SLABS, MILD STEEL HOT ROLED COILS & SHEETS, COLD ROLLED CLOSE ANNEALED (CRCA) COILS & SHEETS, COLLED ROLLED COILS, TMBP COILS, METALLIC, ORGANIC, INORGANIC COATED PLAIN STEEL COILS & SHEETS, CORRUGATED & PROFILE SHEETS, CRNO ELECTRICAL SHETS, COAL FINES, COKE FINES, IRON ORE FINES, L.D. SKELP, STEEL MAKING SLAG, SLUDGE, IRON ORE SINTER, BUNNITE GRANULATED IRON MAKING SLAG, METTURLEGICAL COKE, IRON ORE, LIMESTONE, DOLAMITE, MANGANESE ORE, HIGH CARBON FERRO-MANGANESE, MEDIUM CARBON FERRO-MANGANESE, LOW CARBON FERRO-MAGANESE & SILICO MANGANESE, COAL, COAL FINES, BUNNITE, ERW PIPES AND SPIRALLY WELDED PIPES, ALUMINA AND ALUMINIUM,


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