Registered

JAYPEE MEDICAL CENTRE
Application No
1896964 		Application Date
17-12-2009 		Class
35
Proprietor
JAYPEE INFRATECH LTD 		Used Since
01-12-2009 		Valid Upto
17-12-2029
Journal No
1453-0 		Journal Date
11-10-2010
Description
RESEARCH & BUSINESS PROMOTION ACTIVITIES & ALL RELATED RANGE IN CLASS 35


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