Registered

JAYPEE HOTELS WITH DEVICE
Application No
1912612 		Application Date
22-01-2010 		Class
16
Proprietor
M/S. JAIPRAKASH ASSOCIATES LTD 		Used Since
01-04-1994 		Valid Upto
22-01-2030
Journal No
1714-0 		Journal Date
12-10-2015
Description
STATIONERY AND OFFICE REQUISITES (OTHER THAN FURNITURE), PAPER, CARDBOARD AND GOODS MADE FROM THESE MATERIALS INCLUDING ALBUMS, FOLDERS, FORMS, INVOICES, CARDS, MENU CARDS, BOOKLETS, PAPER NAPKINS; PRINTED MATTER INCLUDING NEWSLETTERS, PERIODICALS, BOOKS, CALENDERS, BROCHURES, PAMPHLETS, ADVERTISEMENT BOARD AND PUBLICITY MATERIALS, BEING GOODS INCLUDED IN CLASS-16.


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