Registered

JAYPEE HEATHCARE
Application No
1954537 		Application Date
22-04-2010 		Class
10
Proprietor
JAYPEE INFRATECH LIMITED 		Used Since
01-01-2008 		Valid Upto
22-04-2020
Journal No
1476-0 		Journal Date
21-03-2011
Description
SURGICAL, MEDICAL DENTAL & VETERINARY APPARATUS & INSTRUMENTS, ARTIFICAL LIMBS, EYES & TEETH, ORTHOPAEDIC ARTICLES, SUTURE MATERIALS ALL IN CLASS 10


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