Registered

JAYPEE GROUP WITH DEVICE
Application No
1637955 		Application Date
04-01-2008 		Class
41
Proprietor
JAYPEE INFRA VENTURES 		Used Since
01-01-2000 		Valid Upto
04-01-2028
Journal No
1441-0 		Journal Date
01-06-2010
Description
PROVIDING EDUCATION, BOARDING SCHOOLS, CORRESPONDENCE AND ON-LINE EDUCATIONAL COURSES, PUBLICATION OF BOOKS; PROVIDING OF TRAINING, ARRANGING AND CONDUCTING OF CONFERENCES, SEMINARS, SYMPOSIUMS AND WORKSHOPS (TRAINING) FOR EDUCATIONAL AND CULTURAL PURPOSES; ENTERTAINMENT, SPORTING AND CULTURAL ACTIVITIES, BEING SERVICES INCLUDED IN CLASS-41.


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