Opposed

JAYPEE GROUP
Application No
1936605 		Application Date
16-03-2010 		Class
6
Proprietor
JAYPEE INFRA VENTURES 		Used Since
--- 		Valid Upto
---
Journal No
1454-0 		Journal Date
18-10-2010
Description
COMMON METALS AND THEIR ALLOYS; METAL BUILDING MATERIALS; TRANSPORTABLE BUILDINGS OF METAL; MATERIALS OF METAL FOR RAILWAY TRACKS; NON-ELECTRIC CABLES AND WIRES OF COMMON METAL; IRONMONGERY; SMALL ITEMS OF METAL HARDWARE; PIPES AND TUBES OF METAL; SAFES AND ORES, BEING GOODS INCLUDED IN CLASS-6


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