Opposed

JAYPEE GROUP
Application No
1940407 		Application Date
23-03-2010 		Class
19
Proprietor
JAYPEE INFRA VENTURES. 		Used Since
17-05-2007 		Valid Upto
---
Journal No
1491-0 		Journal Date
04-07-2011
Description
BUILDING MATERIALS INCLUDING CEMENT, GLASS, GRANITE, MARBLE, TILES, STONE AND TIMBER (NON-METALLIC), NON-METALLIC MATERIALS FOR ROAD MAKING, COATING AND REPAIR, NON-METALLIC RIGID PIPES FOR BUILDING; ASPHALT, PITCH AND BITUMEN; NON-METALLIC TRANSPORTABLE BUILDING; MONUMENT (NON-METALLIC), BEING GOODS INCLUDED IN CLASS-19.


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