Opposed

JAYPEE GROUP
Application No
1936608 		Application Date
16-03-2010 		Class
16
Proprietor
JAYPEE INFRA VENTURES 		Used Since
14-11-2007 		Valid Upto
---
Journal No
1690-0 		Journal Date
27-04-2015
Description
STATIONERY AND OFFICE REQUISITES (OTHER THAN FURNITURE), PAPER, CARDBOARD AND GOODS MADE FROM THESE MATERIALS; PRINTED MATTER INCLUDING NEWSLETTERS, PERIODICALS, PAMPHLETS, BROCHURES, BOOKS, INSTRUCTIONAL AND TEACHING MATERIAL (OTHER THAN APPARATUS), ADVERTISING AND PUBLICITY MATERIALS AND COMPUTER PROGRAMMES (PRINTED), BEING GOODS INCLUDED IN CLASS-16


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