Registered

JAYPEE GREENS (WITH DEVICE)
Application No
2065712 		Application Date
09-12-2010 		Class
41
Proprietor
JAIPRAKASH ASSOCIATES LTD. 		Used Since
27-07-2010 		Valid Upto
09-12-2020
Journal No
1736-0 		Journal Date
14-03-2016
Description
PROVIDING OF GOLF FACILITIES, SPORTING AND CULTURAL ACTIVITIES, PROVIDING OF TRAINING FOR SPORTS, ENTERTAINMENT SERVICES IN THE NATURE OF PROVIDING RECREATION FACILITIES, AMUSEMENT ARCADES AND PARKS, BEING SERVICES INCLUDED IN CIASS-41.


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