Registered

JAYPEE GREENS AMAN-III SPORTS CITY
Application No
2764922 		Application Date
30-06-2014 		Class
36
Proprietor
JAYPEE INFRATECH LIMITED 		Used Since
02-02-2014 		Valid Upto
30-06-2024
Journal No
1891-0 		Journal Date
04-03-2019
Description
INSURANCE, FINANCIAL AFFAIRS, MONETARY AFFAIRS, REAL ESTATE AFFAIRS IN CLASS 36.


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