Accepted & Advertised

J L MORISON BUILDING GOODNESS
Application No
4334675 		Application Date
31-10-2019 		Class
3
Proprietor
J. L. MORISON (INDIA) LIMITED 		Used Since
14-12-2005 		Valid Upto
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Journal No
1930-0 		Journal Date
02-12-2019
Description
COSMETICS, PERFUMES, DEODORANTS, BABY OIL, ESSENTIAL OILS, BABY POWDER, TALC, TALCUM POWDER, SOAPS AND DETERGENTS, SHAMPOOS, BABY LOTION, BABY CREAM, NON-MEDICATED DIAPER RASH CREAM, TOOTHPASTE, BABY WIPES, BABY BODY MILK, BODY WASH, BATH GEL, SUNSCREEN LOTIONS, ALL PURPOSE CLEANERS, LAUNDRY DETERGENTS, DETERGENT SOAP, COTTON WOOL AND COTTON BUDS FOR COSMETIC USE, ALL PURPOSE COTTON BUDS FOR PERSONAL USE, NON MEDICATED DENTIFRICES AND MOUTHWASHES, COSMETICS AND PERSONAL CARE PREPARATIONS, NON-MEDICATED BABY CARE PRODUCTS


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