Accepted & Advertised J L MORISON BUILDING GOODNESS |
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Application No 4334677 |
Application Date 31-10-2019 |
Class 10 |
Proprietor J. L. MORISON (INDIA) LIMITED |
Used Since 01-01-1967 |
Valid Upto --- |
Journal No 1930-0 |
Journal Date 02-12-2019 |
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Description FEEDING BOTTLES, FEEDING CUPS, COVERS FOR FEEDING BOTTLES, COVERS FOR BABY FEEDING BOTTLES, NON-SPILL MEDICINE SPOONS FOR INFANTS, NIPPLE PROTECTORS, FEEDING BOTTLE NIPPLES, BABY BOTTLE NIPPLES, NIPPLES FOR FEEDING BOTTLES, NIPPLES FOR BABIES' BOTTLES, NIPPLE SHIELDS FOR PERSONAL USE, THERMOMETER FOR MEDICAL USE, MEDICINE DROPPER, BREAST PUMPS, SILICONE PROSTHETIC DEVICES, SILICONE PROSTHETIC IMPLANTS, SILICONE PREPARATIONS FOR COSMETIC IMPLANTATION, SILICONE GEL SHEETING FOR THE TREATMENT OF SCARS, PACIFIERS FOR BABIES, BABY FEEDING PACIFIERS, FEEDING AIDS AND PACIFIERS, TEETHING RINGS, TEETHING SOOTHERS, DUMMIES [BABY SOOTHERS] |
Some PAST Judgements / Case Laws containing "J L MORISON BUILDING GOODNESS" |
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