Removed ISPAT |
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Application No 465445 |
Application Date 01-01-1987 |
Class 6 |
Proprietor NIPPON DENRO ISPAT LIMITED |
Used Since 01-12-1985 |
Valid Upto 01-01-2008 |
Journal No 1037-0 |
Journal Date 16-08-1992 |
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Description [CLASS:6] STEEL IN SHEET, STRIP, ROD, BAR AND BILLET FORM, BUILDING MATERIALS OF METALS, ROLLED AND CAST BUILDING MATERIALS, ALLOYS OF NON-PRECIOUS METAL, ALLOYS OF STEEL, BRIDGE PARTS OF MATEL, METALLIC CASTINGS, ALL BEING GOODS INCLUDED IN CLASS 6. |
Some PAST Judgements / Case Laws containing "ISPAT" |
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