Registered

INFY
Application No
991011 		Application Date
19-02-2001 		Class
16
Proprietor
INFOSYS LIMITED 		Used Since
01-04-2000 		Valid Upto
19-02-2021
Journal No
1375-0 		Journal Date
01-09-2007
Description
COMPUTING MEDIA SUCH AS CARDS,TAPES AND COMPUTER LISTING PAER,BOOKS AND MANUALS TELATING TO DATA PROCESSING PRINTED MATTERS,LEAFLETS,BROCHURES,CATALOUGES,INSTRUCTION SHEETS,PUBLICITY MATERIAL COMPUTERS,COMPUTER PROGRAMMING MANUALS,DATA CHANRTS AND TAPES,CIRCUIT DIAGGRAMS AND DRAWING PRINTED MATERIALS PERTAINING TO TECHNICAL CONSUTTATIO AND RELATING TO COMPUTER AND DATA PROCESSING ,STATIONERY,PRINTED MATTERS


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