Registered

INFOSYS WINGSPAN
Application No
3932136 		Application Date
31-08-2018 		Class
9
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
31-08-2028
Journal No
1870-0 		Journal Date
08-10-2018
Description
Computer software including training software; electronic training; computer hardware and software-based teaching apparatus for training, mobile application relating to training, Computer software for creating, editing, uploading, downloading, accessing, viewing, posting, displaying managing, and interacting online for organizing events; seminar, workshop, all for training purposes; training and teaching apparatus, electronic instructional and teaching apparatus and instruments; Teaching and instructional apparatus; Audio-visual teaching apparatus; Web site development software, software development tools relating to training platform; scientific, nautical, surveying, photographic, signalling, checking (supervision), life-saving and teaching apparatus and instruments; apparatus and instruments for conducting, switching, transforming, accumulating, apparatus for recording, transmission or reproduction of sound or images; magnetic data carriers, recording discs; compact discs, DVDs and other digital recording media; mechanisms for coin-operated apparatus; data processing equipment, computers.


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