Registered

INFOSYS TOTAL CRM
Application No
1731859 		Application Date
15-09-2008 		Class
9
Proprietor
M/S.INFOSYS LIMITED 		Used Since
--- 		Valid Upto
15-09-2018
Journal No
1445-0 		Journal Date
01-08-2010
Description
COMPUTER SOFTWARE AND PROGRAMS; COMPUTER OPERATING PROGRAMS; MAGNETIC DATA CARRIERS, RECORDING DISCS, DATA PROCESSING EQUIPMENT AND COMPUTERS; COMPUTER PERIPHERAL DEVICES AND SOFTWARE FOR THE ELECTRONIC TRANSMISSION OF MESSAGES, IMAGES, SPEECH, SOUND, DOCUMENTS AND DATA VIA A GLOBAL NETWORK; COMPUTER SOFTWARE FOR USE WITH A LOCAL AREA NETWORK, A WIDE AREA NETWORK AND/OR A GLOBAL COMPUTER COMMUNICATIONS NETWORK FOR RETRIEVING, GATHERING, INDEXING AND ORGANISING INFORMATION AND PROVIDING COMMUNICATION SECURITY; ELECTRONIC MAIL; COMPUTER SOFTWARE FOR DEVELOPMENT, IMPLEMENTATION, EMBEDDING AND FACILITATING INTERACTIVE COMPUTER APPLICATIONS AND REAL-TIME DATA IN ANALOGUE AND DIGITAL TRANSMISSIONS; COMPUTER SOFTWARE FOR ADMINISTRATION AND MANAGEMENT OF BUSINESS PROCESSES AND HUMAN RESOURCES AND USER"S MANUALS SOLD AS A UNIT; REMOTE ACCESS ON-LINE ELECTRONIC INFORMATION APPARATUS


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