Registered

INFOSYS PRIZE
Application No
1952499 		Application Date
19-04-2010 		Class
42
Proprietor
M/S.INFOSYS LIMITED 		Used Since
17-02-2009 		Valid Upto
19-04-2030
Journal No
1462-0 		Journal Date
13-12-2010
Description
PROMOTION OF SCIENCE AND RESEARCH, PARTICULARLY IN THE FIELD OF PHYSICAL SCIENCES, MATHEMATICAL SCIENCES, LIFE SCIENCES, SOCIAL SCIENCE AND ECONOMICS, INCLUDING THE AFORESAID SERVICES PROVIDED THROUGH THE DISTRIBUTION OF PRIZES AND DIPLOMAS AND INFORMATION PERTAINING THERETO; INFORMATION (INCLUDING ON LINE INFORMATION) ON SCIENTIFIC INNOVATION AND DEVELOPMENT; COMPUTER PROGRAMMING; DESIGN OF COMPUTER SOFTWARE, WEB PAGES AND WEBSITES; LICENSING AND MANAGEMENT OF INTELLECTUAL PROPERTY; LICENSING OF COMPUTER PROGRAMS


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