Withdrawn

INFOSYS MANA

Application No
3243971
Application Date
26-04-2016
Class
9
Proprietor
INFOSYS LIMITED
Used Since
---
Valid Upto
---
Journal No
1767-0
Journal Date
17-10-2016
Description
COMPUTER HARDWARE; COMPUTER INTERFACE; COMPUTER PERIPHERALS; ELECTRONIC TELEX INTERFACE; ELECTRONIC PUBLICATIONS (DOWNLOADABLE); ELECTRONIC PUBLICATIONS PROVIDED ON LINE FROM COMPUTER DATABASE OR THE INTERNET; COMPUTER SOFTWARE FOR USE IN THE FIELD OF ARTIFICIAL INTELLIGENCE, MACHINE LEARNING, KNOWLEDGE PLATFORM, AUTOMATION PLATFORM, INFORMATION PLATFORM; COMPUTER SOFTWARE FOR INFORMATION PLATFORM COMPRISING REAL-TIME AND BATCH DATA PROCESSING, STRUCTURED, SEMI-STRUCTURED, OR UNSTRUCTURED DATA ANALYTICS, BUILT IN COMPONENTS FOR DATA INGESTION AND CREATION OF MULTI-STEP DATA PIPELINES, DATA SCIENCE WORKBENCH, IN-MEMORY PROCESSING, SCALABLE AND ELASTIC HARDWARE SETUP WITH MULTIPLE DEPLOYMENT OPTIONS; COMPUTER SOFTWARE FOR KNOWLEDGE PLATFORM FEATURING ONTOLOGY AND MACHINE LEARNING BASED STRUCTURE AMENABLE FOR INFERENCING AND DOWNSTREAM PROCESSING LIKE CODE GENERATION AND AUTOMATION OF ROOT-CAUSE AND IMPACT ANALYSIS PROCESS, AUTOMATIC ONTOLOGY CREATION FROM VARIOUS KNOWLEDGE SOURCES, REUSE OF KNOWLEDGE VIA AUTOMATION; COMPUTER SOFTWARE FOR AUTOMATION PLATFORM FEATURING BIG DATA AND MACHINE-LEARING TECHNOLOGIES, KNOWLEDGE MODELS DRIVEN INTELLIGENT REASONING ENGINE, STREAM PROCESSING FOR REAL-TIME EVENT MANAGEMENT AND PROVIDES A REAL-TIME UNIFIED VIEW INTO SIGNALS, DETECTS ANOMALIES, FEATURING ROUTING LOGIC, RESOLUTION PROCESSES, DIAGNOSIS LOGIC AND BUILDS KNOWLEDGE BASE; DOWNLOADABLE ELECTRONIC PUBLICATIONS IN THE NATURE OF MANUALS, MAGAZINES, BOOKS IN THE FIELD OF INFORMATION PLATFORM, KNOWLEDGE PLATFORM, AUTOMATION PLATFORM, MACHINE LEARNING, ARTIFICIAL INTELLIGENCE; COMPUTER SOFTWARE; COMPUTER SOFTWARE DOWNLOADED OR SUPPLIED FROM THE INTERNET; COMPUTER SOFTWARE FOR USE IN THE FIELD OF CALL CENTRE OPERATIONS; ELECTRONIC NOTICE BOARDS; AUDIO AND VIDEO RECORDING ON DISKS AND TAPES; APPARATUS FOR RECORDING, TRANSMISSION OR REPRODUCTION OF SOUND AND IMAGES; MAGNETIC DATA CARRIERS; RECORDING DISKS; DATA PROCESSING EQUIPMENT AND COMPUTERS; SCIENTIFIC, CINEMATOGRAPHIC, OPTICAL AND TEACHING APPARATUS AND INSTRUMENTS.


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