Abandoned

INFOSYS InteractEdge Logo
Application No
2532862 		Application Date
17-05-2013 		Class
38
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
Real time electronic transmissions of messages; providing interactive access to text, graphics and multimedia information via electronic communications and analog and digital transmissions, telecommunication services; making telecommunication networks available; dispatching messages, information and data via computer lines; data communication services; services for the transmission, provision for display of information for business or domestic purposes from a computer stored data bank or via the internet; computer aided transmission of messages and images; communication to the internet; providing e-commerce platforms; information and consultancy referring to all aforesaid services; providing user right and user access to databases and computer networks; webcasting; electronic bulletin board services (telecommunications services); providing chat services; transmission of voice/ images / text / computer data; telecommunication using computer terminals; electrical communication by voice / images using computer terminals; providing access to a global network service; non-electronic storage of message, data and documents; telecommunication (excluding broadcasting); broadcasting; news services for communication media; consultancy in the field of communication networks; providing information in the field of the internet and other computer telecommunication networks.


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