Registered

Infosys Blue Digital Marketing Framework Logo
Application No
2328493 		Application Date
08-05-2012 		Class
36
Proprietor
INFOSYS LIMITED 		Used Since
03-05-2012 		Valid Upto
08-05-2022
Journal No
1740-0 		Journal Date
11-04-2016
Description
Providing financial information on-line; providing grants and scholarships to individuals and organizations; charitable fund-raising; funding for education or training.


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