Abandoned

Infosys BigDataEdge
Application No
2510891 		Application Date
10-04-2013 		Class
35
Proprietor
INFOSYS LIMITED 		Used Since
20-02-2013 		Valid Upto
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Journal No
- 		Journal Date
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Description
Business management and business administration consultancy; advertising via global computer network; on-line internet services; office functions; commercial or industrial project management assistance; project management in information technology; information and consultancy referring to all aforesaid service via global computer networks; electronic compilation, and storage of messages; data and documents; compilation of information into computer databases; systemization of information into computer databases; promotion of science and research (information and marketing) technical counseling for business establishment and management; providing on-line retail store services featuring cd-roms, videos and software; administrative services; business organisation advice in the field of electronic commerce; setting up databases; services for the collection, transmission, processing and storage of messages and data via electronic means and otherwise; information and consultancy referring to all aforesaid services.


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