Registered

INFOSYS
Application No
1775642 		Application Date
19-01-2009 		Class
42
Proprietor
M/S.INFOSYS LIMITED 		Used Since
30-01-1990 		Valid Upto
19-01-2029
Journal No
1449-0 		Journal Date
13-09-2010
Description
MAINTENANCE OF COMPUTER PROGRAMS; SYSTEMS ANALYSIS; SOFTWARE INSTALLATION AND UPDATING; ADVISING ON THE SERVICES MENTIONED ABOVE; COMPUTER PROGRAMMING; INFORMATION AND ADVISORY SERVICES RELATING TO ALL THE AFORESAID SERVICES; DESIGN SERVICES; COMPUTER PROGRAMMING SERVICES; PRODUCT DESIGN AND DEVELOPMENT; THINK TANK SERVICES; BRAINSTORMING SERVICES; DESIGN, DRAWING AND COMMISSIONED WRITING, ALL FOR THE COMPILATION OF WEB PAGES ON THE INTERNET; CREATING AND MAINTAINING WEBSITES; COMPUTER SOFTWARE DESIGN AND IMPLEMENTATION FOR OTHERS OF SOFTWARE USED FOR THE AUTOMATED MANAGEMENT OF SALES OVER A GLOBAL COMPUTER NETWORK; DESIGN AND DEVELOPMENT OF SOFTWARE FOR INTERNET WEBSITES AND APPLICATIONS; DEVELOPMENT AND UPDATING OF DATABASE APPLICATIONS; COMPUTER PROGRAMMING SERVICES; RESEARCH, ANALYSIS, SOFTWARE AND COMPUTER SYSTEM PROJECT; ENGINEERING SERVICES; TECHNICAL RESEARCH; TECHNICAL PROJECT RESEARCH; RESEARCH AND DEVELOPMENT OF NEW PRODUCTS; CONSULTANCY IN THE FIELD OF COMPUTER SOFTWARE, COMPUTER HARDWARE, COMPUTER NETWORKING RELATED TO E-COMMERCE; CONSULTANCY IN THE FIELD IN THE OF INTERNET SERVICE; PROGRAMS OF RELATED TO E-COMMERCE; CONSULTANCY IN THE FIELD OF INTERNET SERVICE; DESIGNING OF WEDSITES; TECHNICAL MANAGRMENT OF WEDSITES AND MAINTAINING OF COMPUTER SOFTWARE; PROVIDING HEALTH INFORMATION ON-LINE; INFORMATION AND CONSULTANCY REFERRING TO ALL AFORESAID SERVICES


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