Registered

Infosys
Application No
1245010 		Application Date
21-10-2003 		Class
42
Proprietor
M/S.INFOSYS LIMITED 		Used Since
21-10-2003 		Valid Upto
21-10-2023
Journal No
1370-0 		Journal Date
16-06-2007
Description
COMPUTER PROGRAMMING; COMPUTER SERVICES; DESIGNING/CREATION/MAINTENANCE OF WEBSITE; PLANNING/DESIGNING/INTRODUCTION AND MAINTENANCE OF COMPUTER SOFTWARE, HARDWARE AND CONSULTANCY THEREOF; UPDATING OF COMPUTER PROGRAM; CONSULTANCY IN THE FIELD OF INSTALLATION/EXPANSION/CONFIGURATION/UPDATE OF COMPUTER PROGRAM; ARCHITECTURE, SURVEYING, DESIGNING OF MACHINES/ APPARATUS/INSTRUMENTS (INCLUDING THEIR PARTS) OR SYSTEMS COMPOSED OF SUCH MACHINES/APPARATUS/INSTRUMENTS; CONSULTANCY IN THE FIELD OF DESIGN/DEVELOPMENT OF COMPUTER NETWORK; INTRODUCTION AND EXPLANATION RELATING TO PERFORMANCE, OPERATION, OF COMPUTERS, AND ALLIED MACHINES THAT REQUIRE HIGH OF THE OPERATORS TO MEET THE PURPOSED ACCURACY IN OPERATING THEM; TECHNICAL PROJECT RESEARCH; DEVELOPMENT AND RESEARCH SERVICES FOR THIRD PARTIES RELATED TO NEW PRODUCTS; TECHNICAL PROJECT MANAGEMENT IN THE FIELD OF INFORMATION TECHNOLOGY; ENGINEERING SERVICES, TECHNICAL RESEARCH; INTERNET SERVICES AND COMPUTER ASSISTED RESEARCH; DEVELOPMENT AND DESIGN OF COMPUTER PROGRAMS RELATED TO E-COMMERCE; MANAGEMENTS OF INTERNET WEBSITE CONTENTS; RENTAL OF ACCESS TIME TO ELECTRONIC COMMERCE PLATFORMS.


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