Registered

INFOSYS
Application No
1374798 		Application Date
01-08-2005 		Class
41
Proprietor
M/S.INFOSYS LIMITED 		Used Since
01-01-1990 		Valid Upto
01-08-2025
Journal No
1388-0 		Journal Date
16-03-2008
Description
IN RESPECT OF EDUCATION AND TRAINING SERVICES, ALL RELATING TO COMPUTERS AND COMPUTER PROGRAMS; INCLUDING, PROVIDING TRAINING IN THE FIELDS OF COMPUTERS, COMPUTER SOFTWARE AND COMPUTER-RELATED TECHNOLOGY; PROVIDING ON LINE TRAINING AND TUTORIALS IN THE FIELDS OF COMPUTERS AND COMPUTER SOFTWARE; AND PROVIDING ON LINE INFORMATION ABOUT TRAIING FOR COMPUTERS AND COMPUTER SOFTWARE. CORRESPONDENCE COURSES; ORGANIZIG, ARRANGING AND CONDUCTING CONFERENCES, EXHIBITIONS AND SEMINARS, ALL RELATED TO COMPUTERS, COMPUTER PROGRAMS AND COMPUTER - RELATED TECHNOLOGY; COMPUTER SERVICES, NAMELY CREATING TEXT, SOUND, GRAPHICS AND VIDEO FOR USE ON COMPUTER NETWORKS, WIRELESS NETWORKS AND GLOBAL COMMUNICATIONS NETWORKS; PUBLISHING SERVICES, PUBLICATION OF BOOKS; PROVIDING ON-LINE MAGAZINES IN A WIDE VARIETY OF FIELDS, NAMELY COMPUTERS, TECHNOLOGY AND THE INTERNET, VIA CABLE AND SATELLITE NETWORKS, WIRELESS NETWORKS, COMPUTER NETWORKS AND GLOBAL COMMUNICATION NETWORKS. CHARITABLE SERVICES


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