Registered

Infosys
Application No
1245010 		Application Date
21-10-2003 		Class
38
Proprietor
M/S.INFOSYS LIMITED 		Used Since
21-10-2003 		Valid Upto
21-10-2023
Journal No
1370-0 		Journal Date
16-06-2007
Description
ELECTRONIC TRANSMISSION OF VOICE/ IMAGES / TEXT / COMPUTER DATA; TELECOMMUNICATION USING COMPUTER TERMINALS; ELECTRICAL COMMUNICATION BY VOICE/IMAGES USING COMPUTER TERMINALS; PROVIDING ACCESS TO A GLOBAL NETWORK SERVICE; NON-ELECTRONIC STORAGE OF MESSAGE, DATA AND DOCUMENTS; TELECOMMUNICATION (EXCLUDING BROADCASTING); BROADCASTING; NEWS SERVICES FOR COMMUNICATION MEDIA; CONSULTANCY IN THE FIELD OF COMMUNICATION NETWORKS; PROVIDING INFORMATION IN THE FIELD OF THE INTERNET AND OTHER COMPUTER TELECOMMUNICATION NETWORKS.


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