Registered

INFOSYS
Application No
873667 		Application Date
30-08-1999 		Class
18
Proprietor
M/S.INFOSYS LIMITED 		Used Since
--- 		Valid Upto
30-08-2029
Journal No
9999-6 		Journal Date
25-11-2003
Description
leather and imitations of leather, and goods made of these materials and not included in other classes, animal skins, hides, trunks and traveling bags, umbrellas, parasols and walking sticks, whips, harness and saddlery all being goods inlcluded in class 18.


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