Registered

INFOSYS
Application No
873666 		Application Date
30-08-1999 		Class
17
Proprietor
M/S.INFOSYS LIMITED 		Used Since
--- 		Valid Upto
30-08-2026
Journal No
1283-1 		Journal Date
21-11-2002
Description
RUBBER, GUTTA-PERCHA, GUM, ASBESTOS, MICA AND GOODS MADE FROM THESE MATERIALS AND NOT INCLUDED IN OTHER CLASSES; PLASTICS IN EXTRUDED FORM FOR USE IN MANUFACTURE; PACKING, STOPPING AND INSULATING MATERIALS; FLEXIBLE PIPES, NOT OF METAL ALL BEING GOODS INCLUDED IN CLASS 17


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