Registered

INFOSYS
Application No
873653 		Application Date
30-08-1999 		Class
1
Proprietor
M/S.INFOSYS LIMITED 		Used Since
--- 		Valid Upto
30-08-2029
Journal No
1310-0 		Journal Date
01-01-2004
Description
chemicals used in industry, science and photography, as well as in agriculture, horticulture and forestry, unprocessed artificial resins, unprocessed plastics, manures, fire extinguishing compositions, tempering and soldering preparations, chemical substances for preserving food stuffs, tanning substances, adhesives used in industry all being goods included in class 1.


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