Registered INDIGO AIRLINES |
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Application No 1277150 |
Application Date 06-04-2004 |
Class 16 |
Proprietor INTERGLOBE AVIATION LIMITED |
Used Since --- |
Valid Upto 06-04-2024 |
Journal No 1327-5 |
Journal Date 31-01-2005 |
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Description PAPER AND PAPER ARTICLES, CARDBOARD AND CARDBOARD ARTICLES, PRINTED MATTER, NEWSPAPERS AND PERIODICALS, BOOKS, BOOK BINDING MATERIALS, PHOTOGRAPHS, STATIONERY ADHESIVE MATERIALS (STATIONERY), ARTIST MATERIALS, PAINT BRUSHES, TYPEWRITERS AND OFFICE REQUISITES (FURNITURE), INSTRUCTIONAL AND TEACHING MATERIAL (APPARATUS), PLAYING CARDS (PRINTER) TYPE AND CLICHES (STEREOTYPE). |
Some PAST Judgements / Case Laws containing "INDIGO AIRLINES" |
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