Registered

India Transact
Application No
1479515 		Application Date
17-08-2006 		Class
35
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
11-12-2002 		Valid Upto
17-08-2026
Journal No
1646-0 		Journal Date
23-06-2014
Description
A KIOSK OR BOOTH THE SERVICE OF OFFICE FUNCTIONS AND OTHER RELATED SERVICES CONSISTING OF THE REGISTRATION, TRANSCRIPTION, COMPOSITION, COMPILATION, TRANSMISSION, SYSTEMATIZATION OF WRITTEN COMMUNICATIONS AND REGISTRATION, AND ALSO EXPLOILATION OR COMPILATION OF MATHEMATICAL AND STATISTICAL DATA AND REGISTRATION, AND ALSO EXPLOITATION OR COMPILATION OF MATHEMATICAL AND STATISTICAL DATA AND THE SELLING, PURCHASING, AUCTIONING AND ADVERTISING SERVICES OF VARIETY OF GOODS AND SERVICES THROUGH THE WEBSITE SYSTEM\ INTERNET\ STORES & OUTLETS AND KIOSKS: DISSEMINATION OF ADVERTISING FOR OTHERS VIA THE INTERNET : PROVIDING THE SERVICES OF BUSINES MANAGEMENT : ADVERTISING : COMPILATION OF INFORMATION IN COMPUTER DATA BASIS : COMPUTER DATA BASIS (SYSTEMIZATION OF INFORMATION) : RENTAL OF OFFICE MACHINES AND EQUIPMENT : OUTDOOR ADVERTISING : COMPILATION OF INFORMATION IN COMPUTER DATA BASIS : COMPUTER DATA BASIS ( SYSTEMIZATION INFORMATION): RENTAL OF OFFICE MACHINES ADVERTISING MATERIAL : ADVERTISING, PUBLICITY AND SALES PROMOTION FOR OTHERS : UPDATING ADVERTISINGMATERIAL : ADVERTISING BY USING KIOSKS, HOARDINGS, TRASPARENCIES, BANNERS : BUSINESS ADMINISTRATION, ORDERING SERVICES FOR STATIONERY, CLOTHING, TRAVEL ARRANGEMENT S, ELECTRICAL AND ELECTRONIC APPLIANCES: TELEMARKETING: PROMOTION AND DISTRIBUTION OF GOODS AND SERVICES THROUGH COMPUTER NETWORK, WEBSITE, TELEPHONE, RADIO AND TELEVISION AND TELEVISION AND KISOK: CREDIT CARDS AND DISCOUNT CARDS: WHOLESALE AND RETIL SERVICES: PROVIDING CONSUMER PRODUCT AND DEALER INFORAMTION THROUGH THE INTERNET OR KIOSKS


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