Registered

HINDWARE (LABEL)
Application No
1249275 		Application Date
12-11-2003 		Class
42
Proprietor
HSIL LIMITED 		Used Since
10-04-1960 		Valid Upto
12-11-2023
Journal No
1327-0 		Journal Date
03-01-2005
Description
ENGINEERING SERVICES, BACTERINLOGICAL RESEARCH, DECORATING INTERIOR AND OUT CONSTRUCTION, FIXING EQUIPMENTS FOR WATER SUPPLY , VENTILATION AND DRAINAGE, INCINERATION AND WASTE AND TRASH, ACCOMMODATION AND HOUSE KEEPING, RESEARCH AND DEVELOPMENT FALLING IN CLASS 42.


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