Opposed

HINDWARE CONNECT
Application No
4285486 		Application Date
06-09-2019 		Class
35
Proprietor
HSIL LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
1922-0 		Journal Date
07-10-2019
Description
Services related to showroom of wholesale and retail outlets for sale of bathroom, tiles, sanitary and plumbing items, water purifier, geyser, air coolers, air purifier, electric and non electric kitchen appliances, chimney, furniture for domestic and commercial use, import and export services included in class 35.


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