Registered

HEYPILLOW
Application No
2760459 		Application Date
23-06-2014 		Class
16
Proprietor
NITESH INDUSTRIES PRIVATE LIMITED 		Used Since
07-12-2006 		Valid Upto
23-06-2024
Journal No
1793-0 		Journal Date
17-04-2017
Description
LETTER HEADS, VISITING CARDS AND OTHER OFFICE STATIONERY, ADVERTISEMENTS AND PUBLICITY MATERIALS, HOARDINGS, BROCHURES, TEACHING MATERIALS AND OTHER GOODS INCLUDED


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