Registered

HEYHOLIDAYS Logo
Application No
3699996 		Application Date
11-12-2017 		Class
43
Proprietor
NITESH INDUSTRIES PRIVATE LIMITED 		Used Since
--- 		Valid Upto
11-12-2027
Journal No
1833-0 		Journal Date
22-01-2018
Description
SERVICES FOR PROVIDING FOOD AND DRINK, NAMELY, CATERING OF FOOD AND DRINKS, SERVING FOOD AND DRINKS; PROVIDING TEMPORARY ACCOMODATION; PROVIDING A WEBSITE FEAUTRING INFORMATION IN THE FIELD OF HOTELS AND TEMPORARY ACCOMODATION FOR TRAVELERS; PROVIDING A WEBSITE FOR MAKING RESERVATION AND BOOKING OF HOTELS AND TEMPORARY STAY.


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