Abandoned

HeyBnb
Application No
2955251 		Application Date
05-05-2015 		Class
30
Proprietor
NITESH INDUSTRIES PRIVATE LIMITED 		Used Since
07-12-2006 		Valid Upto
---
Journal No
1806-0 		Journal Date
17-07-2017
Description
COFFEE, TEA, COCOA, SUGAR, RICE, TAPIOCA, SAGO, ARTIFICIAL COFFEE; FLOUR AND PREPARATIONS MADE FROM CEREALS, BREAD, PASTRY AND CONFECTIONERY, ICES; HONEY, TREACLE; YEAST, BAKING POWDER; SALT, MUSTARD; VINEGAR, SAUCES, (CONDIMENTS); SPICES; ICE


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