Registered HARI PATTI (LABLE) |
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Application No 2187686 |
Application Date 08-08-2011 |
Class 30 |
Proprietor R. S. AGRO INDUSTRIES PVT. LTD. |
Used Since 01-04-2003 |
Valid Upto 08-08-2021 |
Journal No 1560-0 |
Journal Date 29-10-2012 |
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Description RICE, SPICES. CEREALS, TEA, SUGAR AND PULSES INCLUDED IN CLASS 30. |
Some PAST Judgements / Case Laws containing "HARI PATTI (LABLE)" |
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