Registered GREEN VILLE (DEVICE OF LABEL) |
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Application No 1281279 |
Application Date 28-04-2004 |
Class 21 |
Proprietor JAIPRAKASH ASSOCIATES LIMITED |
Used Since 01-12-2003 |
Valid Upto 28-04-2024 |
Journal No 1327-1 |
Journal Date 03-01-2005 |
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Description HOUSEHOLD OR KITCHEN UTENSILS AND CONTAINERS BRUCHES GLASSWARE CROKERIES PORCELAIN AND EARTHENWARE IN CLASS 21. |
Some PAST Judgements / Case Laws containing "GREEN VILLE (DEVICE OF LABEL)" |
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