Registered

GRAVITI SPO AND COOL (WITH DEVICE)
Application No
2084284 		Application Date
12-01-2011 		Class
43
Proprietor
M/S. JAIPRAKASH ASSOCIATES LTD 		Used Since
01-01-2011 		Valid Upto
12-01-2021
Journal No
1819-0 		Journal Date
16-10-2017
Description
SERVICES FOR PROVIDING OF FOOD & DRINK, TEMPORARY ACCOMODATION ALL IN CLASS 43


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