Abandoned

GO DOWN
Application No
1400300 		Application Date
21-11-2005 		Class
18
Proprietor
GHARI INDUSTRIES PVT LTD 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
---
Description
LEATHER AND IMITATION OF LEATHER, PURSES, BELTS, TRUNKS, TRAVELLING BAGS, LUGGAGE, SUIT CASES, BRIEFCASES, ATTACHE CASES, VANITY CASES, HAND BAGS, WALLETS, SADDLERY GOODS, UMBRELLAS, SKIN HIDE PARASOLS AND SPORT BAGS


Some PAST Judgements / Case Laws containing "GO DOWN"

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