Registered

GHAR, WATCH(DEVICE)
Application No
938532 		Application Date
11-07-2000 		Class
17
Proprietor
RSPL LTD. 		Used Since
11-07-2000 		Valid Upto
11-07-2020
Journal No
9998-1 		Journal Date
14-06-2003
Description
RUBBER, GUTTA- PERCHA., GUM, ASBESTOS, MICA AND GOODS MADE FROM THESE MATERIALS AND NOT INCLUDED IN OTHER CLASSES; PLASTIC S IN EXTRUDED FORM FOR USE IN MANUFACTURE; PACKING STOPPING AND INSULATING MATERIALS; FLEXIBLE PIPES, NOT OF METAL ETC, INCLUDED IN CLASS 17


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