Withdrawn

genuine COINsort
Application No
2229650 		Application Date
04-11-2011 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
01-03-2011 		Valid Upto
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Journal No
- 		Journal Date
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Description
COIN COUNTING OR SORTING MACHINES, CURRENCY COUNTING MACHINES, MONEY COUNTING AND SORTING MACHINES, COIN ACCEPTORS FOR SEPARATING GOOD COINS FROM COUNTERFEITS, COUNTERFEIT MONEY DETECTION LIGHT TO BE USED IN RETAIL STORES AND BANKS, ALL INCLUDED IN CLASS 9


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