Withdrawn

genuine COINsort
Application No
2229650 		Application Date
04-11-2011 		Class
36
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
01-03-2011 		Valid Upto
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Journal No
- 		Journal Date
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Description
AUTOMATED COIN COUNTING, SORTING AND CONVERTING SERVICES, RENTAL OF COIN COUNTING AND SORTING MACHINES ALL INCLUDED IN CLASS 36


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